Section 42(2)(d) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

(d)the travelling and other allowances to which the members of the Board shall be entitled under sub-section (1) of Section 18;

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