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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Nagaland - Subsection

Section 21(2) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(2)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and the Rules co-ordinate and exercise general supervision over the academic policies of the University.