Calcutta High Court (Appellete Side)
(Soumik Goswami & Ors vs The State Of on 5 March, 2019
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05.03.2019
rrc F.M.A. 2117 of 2018 (Soumik Goswami & Ors. Vs The State of West Bengal & Ors.) (A s s i g n e d) Mr. Dibyendu Chatterjee ......For the appellants List the appeal under the heading 'Assigned Matters' in the monthly list of April, 2019. (Saugata Bhattacharyya, J.) (Dipankar Datta, J.)