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Himachal Pradesh High Court

District Bar Association Solan vs . State Of H.P. & Ors. on 12 May, 2022

Bench: Sabina, Satyen Vaidya

District Bar Association Solan vs. State of H.P. & Ors.

.

CWP No.1134 of 2019 12.05.2022 Present: Mr. Pratap Singh Goverdhan, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1, 3 & 4/State.

Mr. Rajender Thakur, Central Government Counsel, for respondent No.2/Union of India. Mr. B.C. Negi, Sr. Advocate with Mr. Aman Sood, Advocate, for respondent No.5. Learned Deputy Advocate General requests for an adjournment, to enable him to seek further instructions.

As requested, list after two weeks.








                                                                ( Sabina )
                                                                  Judge



                                                            ( Satyen Vaidya )
                May 12, 2022                                    Judge
                     (Yashwant)




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