Himachal Pradesh High Court
District Bar Association Solan vs . State Of H.P. & Ors. on 12 May, 2022
Bench: Sabina, Satyen Vaidya
District Bar Association Solan vs. State of H.P. & Ors.
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CWP No.1134 of 2019 12.05.2022 Present: Mr. Pratap Singh Goverdhan, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for respondents No.1, 3 & 4/State.
Mr. Rajender Thakur, Central Government Counsel, for respondent No.2/Union of India. Mr. B.C. Negi, Sr. Advocate with Mr. Aman Sood, Advocate, for respondent No.5. Learned Deputy Advocate General requests for an adjournment, to enable him to seek further instructions.
As requested, list after two weeks.
( Sabina )
Judge
( Satyen Vaidya )
May 12, 2022 Judge
(Yashwant)
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