Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 298 in Nagaland Municipal Act, 2001

298. Minimum width of new public streets.

- No new public street made or declared under this Chapter, shall be less than ten metres in width, including the footpath:Provided that such width may be reduced by the Municipality for reasons to be recorded in writing, but the width shall in no case be less than six metres.