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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

State of Punjab - Subsection

Section 41(3)(c) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(c)sums payable under the decree or order of Civil Court passed against the Zila Parishad or under a compromise of any suit or legal proceedings or claim;