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State of Punjab - Section

Section 539 in Punjab Jail Manual, 1996

539. Publication of penalties.

- The Superintendent shall cause to be affixed, in a conspicuous place outside the prison, a notice in English, Punjabi, Hindi and regional language setting forth the acts prohibited under section 42 of the Prisons Act, 1894 and the penalties incurred by their commission. [Sec. 44 Act IX of 1894]