Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Chattisgarh - Subsection Section 27(vii) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011 (vii)make recommendations to the Executive Council regarding the qualifications to be prescribed for teaching, research and extension education posts in the Vishwavidyalaya;
