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[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

State of Uttarakhand - Subsection

Section 38(3)(g) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(g)The following shall be ex-Officio members of the Council:
(i)Secretary, School Education, Uttarakhand;
(ii)Chairperson, State Commission for Protection of Child Rights;
(iii)Secretary, Women Empowerment and Child Development, Uttarakhand;
(iv)Secretary, Health, Uttarakhand;
(v)Secretary, Social Welfare, Uttarakhand;
(vi)State Project Director, Uttarakhand Sabhi Ke Liye Shiksha Parishad; And
(vii)Director, School Education, Uttarakhand.
(viii)Additional Director, State Council of Educational Research and Training.