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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Goa - Subsection

Section 85(1)(a) in The Goa Co-operative Societies Act, 2001

(a)when the dispute relates to the recovery of any sum, including interest thereon, due to a society by a member thereof, be computed from the date on which such member dies or ceases to be a member of the society;