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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(4) in Chhattisgarh Biological Diversity Rules, 2015

(4)The Chairperson of the Biodiversity Management Committee shall be elected from amongst the members of the Committee in a meeting to be presided over by the chairperson of the local body. The chairperson of the local body shall have the casting vote in case of a tie;