Supreme Court - Daily Orders
N.S. Hoon vs Hon'Ble Mr.Justice Jayanta ... on 17 October, 2014
Bench: Ranjana Prakash Desai, N.V. Ramana
ITEM NO.48 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SUO MOTU CONMT.PET.(Crl.) No.8/2009 IN I.A.No.1 In W.P.D.
No.16866/2009
N.S. HOON & ANR. Petitioner(s)
VERSUS
HON'BLE MR.JUSTICE JAYANTA K.BISWAS & ORS. Respondent(s)
(With appln.(s) for directions and office report)
WITH
CONMT.PET.(Crl.) D 14089/2010
(With Office Report)
Date : 17/10/2014 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Applicant-in-person,Adv.
Mr. R.K. Kapoor (a.c.), Adv.
Ms. S. Rama, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 28.10.2014.
(Gulshan Kumar Arora) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2014.10.18 12:34:02 IST Reason: