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Andhra Pradesh High Court - Amravati

K Laxmi Amma vs Union Of India Ministry Of Railways, on 5 October, 2021

                                                                            37

           HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.No.477 of 2021

                             PROCEEDINGS SHEET

Sl.     DATE                                   ORDER                             OFFICE
                                                                                  NOTE
No.


2.    05.10.2021                 (Taken up through video conferencing)


                         Heard Mr. V.S.R. Anjaneyulu, learned senior counsel,
                   appearing for the appellant.
                         Also heard Ms. K. Aruna, learned standing counsel
                   appearing for respondent Nos.1 to 5.

As agreed upon, list this case on 26.10.2021.

ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL