Andhra Pradesh High Court - Amravati
K Laxmi Amma vs Union Of India Ministry Of Railways, on 5 October, 2021
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HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.A.No.477 of 2021
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
NOTE
No.
2. 05.10.2021 (Taken up through video conferencing)
Heard Mr. V.S.R. Anjaneyulu, learned senior counsel,
appearing for the appellant.
Also heard Ms. K. Aruna, learned standing counsel
appearing for respondent Nos.1 to 5.
As agreed upon, list this case on 26.10.2021.
ARUP KUMAR GOSWAMI, CJ NINALA JAYASURYA, J IBL