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Supreme Court - Daily Orders

Delhi State Industrial And ... vs Bls Summer Joint Venture on 23 September, 2019

     ITEM NO.9                          REGISTRAR COURT. 2               SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL



     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22278/2019

     DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION
     LTD                                               Petitioner(s)

                                                    VERSUS

     BLS SUMMER JOINT VENTURE                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.143850/2019-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT and IA No.143849/2019-CONDONATION OF
     DELAY IN REFILING )

     Date : 23-09-2019 This petition was called on for hearing today.



     For Petitioner(s)                 Mr. B.N. Dubey,Adv.
                                       Mr. Deepak Prakash, AOR


     For Respondent(s)
                                       Mr. Nagarkatti Kartik Uday, AOR
                                       Mr. Gautam Baja,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in refiling the petition is condoned. Registry to proceed further.

RAJESH KUMAR GOEL Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2019.09.23 16:42:35 IST Reason: