Supreme Court - Daily Orders
Delhi State Industrial And ... vs Bls Summer Joint Venture on 23 September, 2019
ITEM NO.9 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22278/2019
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION
LTD Petitioner(s)
VERSUS
BLS SUMMER JOINT VENTURE Respondent(s)
(FOR ADMISSION and I.R. and IA No.143850/2019-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.143849/2019-CONDONATION OF
DELAY IN REFILING )
Date : 23-09-2019 This petition was called on for hearing today.
For Petitioner(s) Mr. B.N. Dubey,Adv.
Mr. Deepak Prakash, AOR
For Respondent(s)
Mr. Nagarkatti Kartik Uday, AOR
Mr. Gautam Baja,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay in refiling the petition is condoned. Registry to proceed further.
RAJESH KUMAR GOEL Registrar Signature Not Verified MG Digitally signed by MADHU GROVER Date: 2019.09.23 16:42:35 IST Reason: