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[Cites 0, Cited by 0] [Section 47A(1)] [Section 47A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47A(1)(b) in The M.P. Co-Operative Societies Act, 1960

(b)promote and organise co-operative societies and for these purposes, frame model bye-laws and guidelines for making various regulation and policies for consideration by the societies;