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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Gujarat - Subsection

Section 21(1)(xxxiv) in The Shree Somnath Sanskrit University Act, 2005

(xxxiv)to exercise all powers of the University not otherwise provided for in this Act or Regulations and all other powers which are required to give effect to the provisions of this Act or the Regulations.