Section 33 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985
33. Additional account returns to be maintained by others.
- The importer of manufactured drugs, the manufacturer of drugs, and the Chemist and Druggist shall maintain the registers of accounts, returns etc. in forms N.D. 7, N.D. 8 and N.D. 9 respectively.
