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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014

(b)to the products of any industry where the control of such industry by the Union is declared by Parliament by law to be expedient in the public interest, and imported goods of the same kind as such products;