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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(4) in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983

(4)Where the appellate officer rejects the memorandum of appeal under sub- rule (3), he shall record the reasons for such rejection and communicate the same to the appellant.