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State of Punjab - Section

Section 66 in The Punjab Distillery Rules, 1932

66.

No receptacle of which the contents are estimated by a guage rod, shall be brought originally into use, till it has been guaged and passed by the inspector and table books in Form D-5 and D-6 have been prepared for it, and, if any guaged receptacle is repaired or moved, it may not be brought again into use till it has been reguaged and passed by the inspector are revised table books in Form D-5 and D-6 have been prepared.Fermentation Vats