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[Cites 0, Cited by 0] [Section 69A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69A(2) in The United Provinces Excise Act, 1910

(2)The provisions of the Code of Criminal Procedure, 1973, shall 'mutatis mutandis' apply to all matters connected with such bond as if it were a bond to keep the peace ordered to be executed under Section 106 of the said Code.