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Himachal Pradesh High Court

Sunder Nagar Integrated Rural vs . on 21 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Sunder Nagar Integrated Rural Development Association .

vs. State of H.P. & others.

CWP No.3221 of 2022.

21.07.2022. Present: Mr. Peeyush Verma, Advocate, for the petitioner.

Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Senior Additional Advocate General, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals and Mr. Bhupinder Thakur, Deputy Advocate General, for the respondents-State.

Mr. Surinder Sharma, Advocate, for respondent No.3.

Mr. Dinesh Thakur, Advocate, for respondent No.4.

Mr. Vijay Kumar Arora, Advocate, for respondent No.5.

Mr. Shashi Shirshoo, Central Government Standing Counsel, for respondent No.6.

List on 02.08.2022.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) July 21, 2022. Judge (krt) ::: Downloaded on - 21/07/2022 20:13:10 :::CIS