Section 2(g) in The Air (Prevention And Control Of Pollution) Act, 1981
(g)Central Board means the [Central Pollution Control Board] [ Substituted by Act 47 of 1987, Section 2, for " Central Board for the Prevention and Control of Water Pollution" .] constituted under section 3 of the Water (Prevention and Control of Pollution) Act, 1974 (6 of
