Calcutta High Court (Appellete Side)
E Procurement Technologies Ltd. & Anr vs Coal India Ltd. & Ors on 5 January, 2015
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 17 05.01. M.A.T. 2039 of 2014 ns 2015 E Procurement Technologies Ltd. & anr.
Versus Coal India Ltd. & ors.
None appears on behalf of either of the parties.
Let the matter be listed after two weeks.
( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )