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Calcutta High Court (Appellete Side)

E Procurement Technologies Ltd. & Anr vs Coal India Ltd. & Ors on 5 January, 2015

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

1 17 05.01. M.A.T. 2039 of 2014 ns 2015 E Procurement Technologies Ltd. & anr.

Versus Coal India Ltd. & ors.

None appears on behalf of either of the parties.

Let the matter be listed after two weeks.

( Manjula Chellur, Chief Justice ) ( Joymalya Bagchi, J. )