Delhi High Court - Orders
Dr. Abha Sood vs State And Ors on 23 August, 2024
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 116/2024 & C.M.Nos.48432-48433/2024
DR. ABHA SOOD .....Appellant
Through: Mr.Ajay Dabas, Advocate.
versus
STATE AND ORS .....Respondents
Through: Mr.Mohit Bhardwaj, Advocate for R-
1.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 23.08.2024 At the request of learned counsel for the appellant, adjourned to 10th September, 2024.
ACTING CHIEF JUSTICE TUSHAR RAO GEDELA, J AUGUST 23, 2024 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/08/2024 at 22:41:55