Orissa High Court
Aska Cooperative Sugar vs State Of Odisha & Others .... Opp. ... on 28 January, 2026
Author: Chittaranjan Dash
Bench: Chittaranjan Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.16195 of 2024
Aska Cooperative Sugar .... Petitioner
Industries Ltd., Ganjam,
Odisha
Mr. N. Rath, Advocate
-versus-
State of Odisha & Others .... Opp. Parties
Mr. S.B. Panda, A.G.A.
Ms. D. Mahapatra, Advocate
(For Opp. Party Nos.3 to 34)
CORAM:
JUSTICE DIXIT KRISHNA SHRIPAD
JUSTICE CHITTARANJAN DASH
ORDER
Order No. 28.01.2026
09. On the request and on the health grounds of Mr. Rath, learned counsel appearing for the Petitioner, call this matter after two weeks along with W.P.(C) No.30354 of 2024.
(Dixit Krishna Shripad) Judge (Chittaranjan Dash) Signature Not Verified Judge Digitally Signed Signed by: SARBANI DASH Designation: Junior Stenographer Bijay/Sarbani Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 29-Jan-2026 10:48:19