Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 35(2)] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2)(a) in Travancore-Cochin Hindu Religious Institutions Act, 1950

(a)all matters expressly required by this Act to be prescribed;