Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(3)] [Section 21] [Entire Act] State of Rajasthan - Subsection Section 21(3)(c) in The Rajasthan Lands Special Irrigation Charges Rules, 1954 (c)if there is no such agent or an adult male member of the family of the person to whom it is addressed and who usually resides with him.