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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(2)(f) in The Jammu and Kashmir Good Conduct Prisoners (Temporary Release) Act, 1978

(f)the extent to which and the manner in which journey expenses of poor prisoners shall be borne by the Government; and