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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Tamilnadu - Subsection

Section 183(g) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(g)store-places are so constructed that,-
(i)there is no risk of structural steel or pre-fabricated parts falling or overturning;
(ii)storage conditions generally ensure stability and avoid damage having regard to the method of storage and atmospheric conditions; and
(iii)racks are set on firm ground and designed so that units cannot move accidentally in such store places;