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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(3) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(3)When dock workers are exposed to any dust in substantial quantities as if handling bulk grains fertilizers, cements and other similar cargoes, they shall be protected by suitable respiratory protective equipment.E.-LIFTING APPLIANCES AND GEAR