Section 32(2)(j) in The Tobacco Board Act, 1975

[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(j) in The Tobacco Board Act, 1975

(j)the conditions subject to which the Board may incur expenditure outside India;

(ja)[ the amounts for the purposes of the proviso to section 18A;] [Inserted by Act 57 of 1985, Section 12 (w.e.f. 1.12.1985). ]