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[Cites 0, Cited by 0] [Section 346(2)] [Section 346] [Entire Act]

Union of India - Subsection

Section 346(2)(d) in The Cantonments Act, 2006

(d)the appointment, promotion, transfer, tenure of office, salaries and allowances, provident funds, pensions, gratuities, leave of absence, discipline and other condition of service of employees of Boards;