Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(2) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(2)The powers of the planning Authority or any person authorised by the planning Authority in this behalf, shall extend only to the area under its jurisdiction.