Calcutta High Court (Appellete Side)
8.07.13 (Tapan Kumar Chakraborty & Ors vs The Steel Authority Of India Ltd. & Ors.) on 18 July, 2013
1
M. A. T. 851 OF 2002
18.07.13(Tapan Kumar Chakraborty & Ors. vs. The Steel Authority of India Ltd. & Ors.) ag/jb Sl.No.61 None is present to prosecute the matter.
The appeal is dismissed for want of prosecution.
(Joymalya Bagchi, J.) (Arun Mishra, Chief Justice)