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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(3) in Tamil Nadu Prohibition (Revival of Operation and Amendment) Act, 1974

(3)For the removal of doubts, it is hereby declared that the provisions of sections 4(l)(j) and 4-A of the Prohibition Act, shall also stand revived with effect on and from the 1st September 1974.