Punjab-Haryana High Court
Pardeep Kumar Garg vs C.B.I on 20 December, 2011
Author: Ranjit Singh
Bench: Ranjit Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Revisin No. 2014 of 2009
Pardeep Kumar Garg ...Petitioner
Versus
C.B.I. ...Respondent
CORAM: HON'BLE MR. JUSTICE RANJIT SINGH Present: Mr. Vikram Singh, Advocate for the petitioner.
RANJIT SINGH J.
Counsel for the petitioner says that he may be permitted to withdraw the present petition to raise all these pleas before the trial Court.
Dismissed as withdrawn with liberty as prayed for.
December 20, 2011 ( RANJIT SINGH ) rts JUDGE