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Punjab-Haryana High Court

Pardeep Kumar Garg vs C.B.I on 20 December, 2011

Author: Ranjit Singh

Bench: Ranjit Singh

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

               Criminal Revisin No. 2014 of 2009


Pardeep Kumar Garg                                    ...Petitioner

                          Versus

C.B.I.                                                ...Respondent

CORAM: HON'BLE MR. JUSTICE RANJIT SINGH Present: Mr. Vikram Singh, Advocate for the petitioner.

RANJIT SINGH J.

Counsel for the petitioner says that he may be permitted to withdraw the present petition to raise all these pleas before the trial Court.

Dismissed as withdrawn with liberty as prayed for.





December 20, 2011                                ( RANJIT SINGH )
rts                                                   JUDGE