Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888 8. The licensee shall cause all open spaces in the licensed premises to be paved or gravelled to the satisfaction of the Commissioner.
