Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar Secretariat Service Act, 2007 1. Short Title, Extent and Commencement. (1)This Act may be called Bihar Secretariat Service Act, 2007.(2)It shall extend to the Departments and Attached offices of the State Government.(3)It shall come into force at once.
