Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(2) in The Maharashtra Rent Control Act, 1999 (2)Any certificate granted under sub-section (1) shall be conclusive evidence of the facts stated therein.Explanation. - For the purposes of this section, -
