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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(21)(ii) in Gujarat Surviving Alienations Abolition Act, 1963

(ii)in the Kutch area of the State of Gujarat, the Bombay Tenancy and Agricultural Lands (Vidarrbha Region and Kutch Area) Act, 1968, (Bom. XCIX of 1958) and