Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(2) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963 (2)The provisions of clause (b) of sub-section (1) shall apply also to dasabandam inam lands in inam estates.
