Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Karnataka High Court

Branch Manager United India Insurance ... vs G Lakshmi @ Rathna on 10 March, 2010

Bench: K.Sreedhar Rao, A.N.Venugopala Gowda

IN THE HIGH COURT OF KARNATAKA AT  

DATED THIS THE 10*" DAEQEE MA_R'CH;:::§:;VC3'i'é3   

PREsEHT§}' Q A  
THE HON'BLE MR. JU'STI§;E k;ar§EEDH;§AR.i.'R.A.Q :5
THE HON'BLE MR.  .'\1'!V'§Vf'rl.:L}G,(_3PALA GOWDA

MISCELLANEOUS E1vRST:wAPP.Egq_%"No;a1'1"8/2004 (MW
M.E";A';'_c.:ri*o::';s :0-B;-3EC~TI'C)Nv.VN£3;101/2005 (Mv)

M.F.AV§VHo'.$:5i8/20304 
BETWEEIQ;-A  T' 'T

Branch Ma40'agVer,~».v" -
Unit-ed India Ifl"SL!.l'§i__E_'_1_'(:f3 Co. Ltd.,

 gara-hCh."eOffEr.:e, No.1, Chamaraja
 E Doubfe R.oa4d;*--.K.R.Mohai!a,
"  fé'ivj;,'.soEAre.}' " ' '

NAonvr're'p'r£%'s.er;:rVed by its Regional Manager,
United Zf~nd_i a- Insurance Co. Ltd,
Reg"ion'aJA Office, Shankaranarayana

 Buifdi'r:g_,1'No.25, M.G.Road,

 Bangalore -- 560 001.

 A.N.Krishna Swamy, Adv.)

:APPELLANT

  "AND:

1. Smt. G.Lakshmi @ Rathna,
W/o. late N.Raghavendra,
Now aged about 33 years.

4/

 



2. R.Bharath,
S/o. late Raghavendra,
Now aged about 13 years. 
3. R.Sharath,
S/o. late Raghavendra, .
Now aged about 11 yeaa's_.*-.._V

4. R. Sachéth, 

S/o. late Raghaveadra, 

Now aged about 8"ye'ars'.~_ _ V  AA 
Respondents Nos. 2 to 4 sfince   V 

Minors represented-"'by.t:heir natural 'V "

Guard§an:.m'other, $1" ;respo«nd'ejntt Vhejrein. All are R/-.at l?io.._10.2'9, '¥\l'eet.hl{fnarga';'V Siddar=i'thna"ga"'r",'"Mys"ojje, V V-
5. Smt;"'V":"';S.Vaikam"é*i2'§a,"'~,:' W},/o. lateM.N.a'rayana',..__ - -A Ag"e_;Ma_jor-,_ R;'a"r«Nov..12--Q,V.4"' Stage, T.K.Layout, 'Myso':'e.''=--._ ' 'V 2 :REE-SPONDENTS (B.\,«*.i£'-'alri 'N ata raj' '--Bal_l__a_ ,, Adv. for C/R1)

2 .A ;yz;EfA.CR.o.B;;'ralo.101/2005

1.""'~--G.L.al<s!fi'rni @ Ratna, W/o'.:late N.Raghavendra, A. Aged about 34 years.

A 'EM-3harath, S/o. late N.Raghavendra, Aged about 14 years.

3. R.Sharath, S/o. late I\!.Raghavendra, Aged about..12 years.

claim. Hence, the award made against the aside.

Appeaf of the insurer is the fletitioners for enhancement is tiiSth"issedV.»""v'- t V The amount en deposttvt't"~eba|_|VV to the af3De|§ant en MFA