Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27M] [Entire Act]

Union of India - Subsection

Section 27M(a) in Conduct of Elections Rules, 1961

(a)"classified service voter" means any person specified in clause (a) of section 60, who opts to give his vote by proxy;