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[Cites 0, Cited by 0] [Section 260] [Entire Act]

State of Rajasthan - Subsection

Section 260(1) in The Rajasthan Revenue Courts Manual, 1956

(1)In case in which Government is a party copies of judgments, orders, decrees, and of any other paper required for purpose of conducting the case shall be supplied free of charges to the Government Law Officer.