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Supreme Court - Daily Orders

Competition Commission Of India vs Forech India Limited on 8 January, 2021

Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra

     ITEM NO.5                    Court 7 (Video Conferencing)               SECTION XIV

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                       No(s).9018-9019/2020

     (Arising out of impugned final judgment and order dated 22-01-2020
     in LPA No.97/2017 22-01-2020 in CM No.4840/2017 passed by the High
     Court Of Delhi At New Delhi)

     COMPETITION COMMISSION OF INDIA & ANR.            Petitioner(s)
                                     VERSUS
     FORECH INDIA LIMITED                              Respondent(s)
     (Exemption From Filing Affidavit, permission to file additional
     documents/facts/annexures

     WITH
     T.P.(C) No. 1268-1270/2020 (XVI-A)

     Date : 08-01-2021 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO
                             HON'BLE MR. JUSTICE NAVIN SINHA
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                   Mr. Vikrant Narayan Vasudeva, AOR

     For Respondent(s)                   Mr.   Krishnan Venugopal, Sr.Adv.
                                         Mr.   Rahul Goel,Adv.
                                         Ms.   Anu Monga,Adv.
                                         Mr.   M P Srivignesh,Adv.
                                         Mr.   Jose Abraham, AOR

                                         Mr.   Amar Dave,Adv.
                                         Mr.   Rahul Goel,Adv.
                                         Ms.   Anu Monga,Adv.
                                         Mr.   M.P.Srivignesh,Adv.
                                         Mr.   Jose Abraham,AOR.

                                         Mr.   Dheeraj Nair,AOR
                                         Ms.   Ela Bali,Adv.
                                         Mr.   Parth Sehan,Adv.
                                         Ms.   Tamoghna Goswami,Adv.
                                         Ms.   Avni Sharma,Adv.

                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by GEETA AHUJA Date: 2021.01.09 13:19:56 IST Reason: List on 18.1.2021.

(Geeta Ahuja) (Beena Jolly) Court Master Court Master