Supreme Court - Daily Orders
Competition Commission Of India vs Forech India Limited on 8 January, 2021
Bench: L. Nageswara Rao, Navin Sinha, Indu Malhotra
ITEM NO.5 Court 7 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).9018-9019/2020
(Arising out of impugned final judgment and order dated 22-01-2020
in LPA No.97/2017 22-01-2020 in CM No.4840/2017 passed by the High
Court Of Delhi At New Delhi)
COMPETITION COMMISSION OF INDIA & ANR. Petitioner(s)
VERSUS
FORECH INDIA LIMITED Respondent(s)
(Exemption From Filing Affidavit, permission to file additional
documents/facts/annexures
WITH
T.P.(C) No. 1268-1270/2020 (XVI-A)
Date : 08-01-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikrant Narayan Vasudeva, AOR
For Respondent(s) Mr. Krishnan Venugopal, Sr.Adv.
Mr. Rahul Goel,Adv.
Ms. Anu Monga,Adv.
Mr. M P Srivignesh,Adv.
Mr. Jose Abraham, AOR
Mr. Amar Dave,Adv.
Mr. Rahul Goel,Adv.
Ms. Anu Monga,Adv.
Mr. M.P.Srivignesh,Adv.
Mr. Jose Abraham,AOR.
Mr. Dheeraj Nair,AOR
Ms. Ela Bali,Adv.
Mr. Parth Sehan,Adv.
Ms. Tamoghna Goswami,Adv.
Ms. Avni Sharma,Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by GEETA AHUJA Date: 2021.01.09 13:19:56 IST Reason: List on 18.1.2021.
(Geeta Ahuja) (Beena Jolly) Court Master Court Master