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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Bihar - Subsection

Section 75(3) in Bihar Inland Vessels Rules, 2013

(3)A vessel which takes action in a crossing situation in accordance with sub paragraph 1 (b) of this rule to avoid collision with another vessel, shall if the circumstances of the case admit, not alter course to port for a vessel on her own port side; and