Section 29 in Standing Order No. 2 Of The Financial Commissioner Himachal Pradesh
29. Main foundations for the issues.
- The main foundation for the issues is supplied by the pleadings of the parties viz., the plaint and the written statements. But owing to the ignorance of the parties find for other reasons, it is frequently found that the facts are stated neither correctly nor clearly in the pleadings. The code gives ample powers to the courts to elucidate the pleadings by different methods prescribed in Order X, XI and XII of the Code and in most cases it is essential to do so, before framing issues.
