Delhi High Court - Orders
M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 17 April, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~35,36,39,40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
M/S INDIAN INSTITUTE OF PLANNING &
MANAGEMENT(IIPM) ..... Petitioner
Through: Mr. Paranjay Chopra, Mr.
Vishal Gupta, Advocates.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Ms. Madhurima Sarangi, Adv.
36
+ O.M.P. (COMM) 310/2020
M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through: Mr. Paranjay Chopra, Mr.
Vishal Gupta, Advocates.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Ms. Madhurima Sarangi, Adv.
39
+ OMP (ENF.) (COMM.) 43/2021, EX.APPL.(OS) 252/2021
(U.O. XXI R.41 (1)(b) r/w R. 41(2) S. 151 CPC)
SOPHISTICATED REALTORS PRIVATE LIMITED &
ORS. ..... Decree Holder
Through: Ms. Madhurima Sarangi, Adv.
versus
PLANMAN MEDIA PRIVATE LIMITED
..... Judgement Debtor
Through: Mr. Paranjay Chopra, Mr.
Vishal Gupta, Advocates.
40
+ OMP (ENF.) (COMM.) 44/2021, EX.APPL.(OS) 254/2021
SOPHISTICATED REALTORS PRIVATE LIMITED &
ORS. ..... Decree Holder
Through: Ms. Madhurima Sarangi, Adv.
versus
INDIAN INSTITUTE OF PLANNING AND MANAGEMENT
& ANR. ..... Judgement Debtor
Through: Mr. Paranjay Chopra, Mr.
Vishal Gupta, Advocates.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:20.04.2023
02:16:12
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 17.04.2023 This matter has been taken up today as 14 April 2023 was declared a holiday.
A request for accommodation is made on behalf of petitioners in O.M.P. (COMM) 305/2020 and O.M.P. (COMM) 310/2020.
Acceding to the same, let these matters be called again on 03.08.2023.
YASHWANT VARMA, J.
APRIL 17, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:20.04.2023 02:16:12