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Delhi High Court - Orders

M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 17 April, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~35,36,39,40
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     O.M.P. (COMM) 305/2020
                          M/S   INDIAN   INSTITUTE    OF      PLANNING        &
                          MANAGEMENT(IIPM)                   ..... Petitioner
                                       Through: Mr. Paranjay Chopra, Mr.
                                                 Vishal Gupta, Advocates.
                                       versus
                          SOPHISTICATED REALTORS PVT         ..... Respondent
                                       Through: Ms. Madhurima Sarangi, Adv.
                    36
                    +     O.M.P. (COMM) 310/2020
                          M/S PLANMAN MEDIA PVT LTD         ..... Petitioner
                                       Through: Mr. Paranjay Chopra, Mr.
                                                Vishal Gupta, Advocates.
                                       versus
                          SOPHISTICATED REALTORS PVT        ..... Respondent
                                       Through: Ms. Madhurima Sarangi, Adv.
                    39
                    +     OMP (ENF.) (COMM.) 43/2021, EX.APPL.(OS) 252/2021
                          (U.O. XXI R.41 (1)(b) r/w R. 41(2) S. 151 CPC)

                          SOPHISTICATED REALTORS PRIVATE LIMITED           &
                          ORS.                          ..... Decree Holder
                                       Through: Ms. Madhurima Sarangi, Adv.
                                       versus
                          PLANMAN MEDIA PRIVATE LIMITED
                                                          ..... Judgement Debtor
                                       Through: Mr. Paranjay Chopra, Mr.
                                                Vishal Gupta, Advocates.
                    40
                    +     OMP (ENF.) (COMM.) 44/2021, EX.APPL.(OS) 254/2021
                          SOPHISTICATED REALTORS PRIVATE LIMITED            &
                          ORS.                         ..... Decree Holder
                                        Through: Ms. Madhurima Sarangi, Adv.
                                        versus
                          INDIAN INSTITUTE OF PLANNING AND MANAGEMENT
                          & ANR.                       ..... Judgement Debtor
                                        Through: Mr. Paranjay Chopra, Mr.
                                                 Vishal Gupta, Advocates.
Signature Not Verified
Digitally Signed
By:NEHA
Signing Date:20.04.2023
02:16:12
                           CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                           ORDER

% 17.04.2023 This matter has been taken up today as 14 April 2023 was declared a holiday.

A request for accommodation is made on behalf of petitioners in O.M.P. (COMM) 305/2020 and O.M.P. (COMM) 310/2020.

Acceding to the same, let these matters be called again on 03.08.2023.

YASHWANT VARMA, J.

APRIL 17, 2023 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:20.04.2023 02:16:12