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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1)(i) in U.P. Zila Panchayats Service Rules, 1970

(i)who were permanent servants of the [Zila Panchayats] [Substituted by U. P. Act No. 9 of 1994.] referred to in sub-section (1) of Section 46 of the Act upon their appointment under sub-section (2) of that section;